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  • Indian Evidence Act, 1872
  • Burden of proof as to ownership Section-110

Indian Evidence Act, 1872

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Chapter VII The Burden Of Proof
110 Burden of proof as to ownership
Description When the question is whether any person is owner of anything of which he is shown to be in possession, the burden of proving that he is not the owner is on the person who affirms that he is not the owner.

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